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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(3)After the agreements have been entered into and copies furnished to the State Load Despatch Center, the State Load Despatch Center shall inform the Open Access Customer the date from which Open Access will be available which shall not be later than 3 days from the date of furnishing of agreements by the Open Access Customer.