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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in Plant Quarantine (Regulation of Import into India) Order, 2003

(5)Nothing contained in the clause shall apply to import of live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents having no relevance in agriculture.