Section 12(1)(a) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

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State of Tamilnadu - Subsection

Section 12(1)(a) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

(a)required to furnish any information or return-

(i)Willfully refuses or without lawful excuse neglects to furnish such information or return as may be required under these regulations;