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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(1)No suit or other legal proceeding shall lie against any member of the Board for the acts done in discharging of his duties and functions as a member of the Board.