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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(e) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(e)The authorisation for drawal of Provisional Pension shall be issued by the Controller in Form N.C.D.S. PFR-10 and N.C.D.S. PFR-11 with words "Provisional" written in Red in bold type in a conspicuous place on the front page of the form.