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[Section 36]
[Entire Act]
State of Assam - Subsection
Section 36(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
| Minimum Road Width | |||
| S.n. | Type of Building | Minimum Road Width (in m) | Drains (in m) |
| 1 | Residential | 3.60 | 2X0.90 |
| 2 | Apartment | ||
| Up to 11.5 m in height | 6.60 | 2X 0.90 | |
| Above 11.5 m in height | 8.00 | 2X 0.90 | |
| 3 | Multi-storeyed Commercial/Residential | ||
| Above 11.5 m height | 9.00 | 2X 0.90 | |
| 4 | Commercial (mixed use) up to 11.5m height | 6.60 | 2X 1.00 |
| 5 | Institutional | 9.00 | 2X 1.00 |
| 6 | Hospital /Nursing Home | 9.00 | 2X 1.00 |
| 7 | Hall for social gathering/Assembly Hall | 9.00 | 2X 1.00 |
| 8 | Industrial/Warehouse etc. and similar use | 9.00 | 2X 1.00 |