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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)For the purpose of Buildings in these rules, the following provisions of means of access shall be ensured.Table 2: Means of Access to Buildings
    Minimum Road Width
S.n. Type of Building Minimum Road Width (in m) Drains (in m)
1 Residential 3.60 2X0.90
2 Apartment    
  Up to 11.5 m in height 6.60 2X 0.90
  Above 11.5 m in height 8.00 2X 0.90
3 Multi-storeyed Commercial/Residential
  Above 11.5 m height 9.00 2X 0.90
4 Commercial (mixed use) up to 11.5m height 6.60 2X 1.00
5 Institutional 9.00 2X 1.00
6 Hospital /Nursing Home 9.00 2X 1.00
7 Hall for social gathering/Assembly Hall 9.00 2X 1.00
8 Industrial/Warehouse etc. and similar use 9.00 2X 1.00