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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(2)The Aadhaar number holder shall be notified by the OVSE about any offline verification, through emailand/or SMS and/or other digital means and/or paper based acknowledgement about success or failure ofoffline verification on each request.