Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(2)(a) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962

(a)[* * * *] [[Clause (a) was deleted by Maharashtra 5 of 2008, Section 8, (w.e.f. 22-2-2008).