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[Cites 0, Cited by 0] [Section 126(2)] [Section 126] [Entire Act]

State of Goa - Subsection

Section 126(2)(c) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)to take remedial measures to avoid any unsafe practice or conditions relating to such excavation or tunnelling work;