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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017

(3)The Competent Authority shall send its orders sanctioning or rejecting the applications, as the case may be, to the investors through the Single Window System.