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State of Uttar Pradesh - Section

Section 37 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

37. Form of Budget Estimates.

(1)The budget in respect of the year next ensuing, showing the estimated receipts and expenditure of the Board, shall be prepared in the Forms prescribed by the Board from time to time and submitted to the State Government.
(2)The estimated receipt and expenditure shall be accompanied by the revised budget estimates for the current year,
(3)The budget shall be based on the account heads specified in Schedule II.