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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)inspect the transaction of business in the office, markets, etc. with a view to see that they are administered properly and serve the agriculturists efficiently and issue inspection notes and report to the committee on the defects observed and improvements deemed necessary;