Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Telangana - Subsection Section 27(2) in Telangana State Electrical Licensing Regulations, 2018 (2)A recognition fee will be initially charged for according such recognition and such recognition shall be renewable on payment of prescribed fee.
