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[Cites 0, Cited by 0] [Section 12(10)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(10)(a) in Andhra Pradesh Para Medical Board Rules, 2006

(a)One of them should be a Medical Practitioner and not being a relation of the applicant who knows the applicant personally for not less than three (3) years.