Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 7] [Entire Act] Union of India - Subsection Section 7(a) in The Drugs And Magic Remedies (Objectionable Advertisements) Act, 1954 (a)in the case of a first conviction, with imprisonment which may extend to six months, or with fine, or with both;
