Himachal Pradesh High Court
Jagdev Singh & Anr. vs . Prithvi Raj on 31 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Jagdev Singh & Anr. vs. Prithvi Raj (deceased) through his LRs.
RSA No.585 of 2007 31.03.2023 Present: Mr. Karanveer Singh, Advocate for the appellants.
Mr. Atharv Sharma, Advocate, for the respondents.
Learned counsel appearing on behalf of the appellants submits that learned Senior Counsel Mr. N.K. Thakur, Advocate, who has to argue the present case, is not available today due to some personal difficulty and as such, matter may be adjourned to some other date.
Therefore, at his request, list after four weeks.
( Sushil Kukreja ) Judge 31st March, 2023 (reena) ::: Downloaded on - 31/03/2023 20:44:19 :::CIS