Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(2)(e) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008 (e)Date of Birth (Candidate who is older in age shall be given priority).