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State of Punjab - Section

Section 16 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

16. Confiscation of Coupons Section 6.

- The Railway Administration concerned may confiscate a coupon book on proof that the conditions on which it has been issued have not been observed. Before doing so, the matter shall be referred to the Chief Secretary to Government of Punjab and his approval shall be obtained for such confiscation. On such confiscation, the value of the Coupon Book shall be refunded to the Sanctioning Authority.