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[Cites 0, Cited by 0] [Section 1238(3)] [Section 1238] [Entire Act]

Bengal Presidency - Subsection

Section 1238(3)(i) in Police Regulations, Bengal , 1943

(i)Officers-in-charge of police-stations shall check the travelling allowance bills of Assistant Sub-Inspectors, head constables and constables subordinate to them with the general diary and with their mufassil diaries or command certificates and shall then forward them to the Circle Inspector with a certificate endorsed on the bills in the following form:-