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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(3) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(3)The seats remaining vacant against the category of Defense Personnel and Ex-Serviceman in case of candidates, who have passed the qualifying examination from the Gujarat Secondary and Higher Secondary Education Board, shall be allotted to the children of Defense Personals and Ex-Serviceman of the Central Board. The seats remaining vacant thereafter shall be filled up from the merit list of candidates of unreserved category of the Gujarat Board.