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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(1)(c) in The Maharashtra Universities Act, 1994

(c)The duties of the committee shall be as follows:-
(i)to provide for proper organisation and functioning of the library, documentation services and updating the stock of books;
(ii)to provide for modernisation and improvement of library and documentation services;
(iii)to recommend to the Management Council fees and other charges for the use of library services by students and others;
(iv)to prepare the annual budget and proposals for development of the library for approval of the Management Council;
(v)to submit the annual report on the functioning of the library.