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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(2) in Bihar Electricity Grid Code, 2010

(2)In terms of Section 39(1) of the Electricity Act 2003, the State Government is required to notify the Board or a Government Company as State Transmission Utility (STU). State Government has notified the Bihar State Electricity Board (BSEB) as the State Transmission Utility (STU) which is a deemed licensee at present in terms of Section 172 of the Electricity Act, 2003.