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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(6)(d) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(d)Variation in fuel cost on account of variation in coal, oil and all primary-secondary fuel prices;