Section 22 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002
22. Power to relax.
- Where the appointing authority is of the opinion that it is necessary or expedient so to do, it may by order, for reasons to be recorded in writing, relax any of the provisions of these regulations with respect to any class or category of persons :Provided that the provisions relating to educational qualifications and experience, if any, shall not be relaxed.
