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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Ajay Kumar vs . Uttam Chand on 28 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Ajay Kumar Vs. Uttam Chand ( through LRs) and anr.

.

RSA No. 269 of 2015 28.10.2022 Present: Mr. Naresh Kaul, Advocate, for the appellant.

Respondents No. 1(a) and 1(b) are ex-parte.

Ms. Kavita, Advocate, vice Mr. Atharv Sharma, Advocate for respondents No. 1( c) to 1(f) and 2.

It is reported by the Registry that respondents No. 1(a) and 1(b) have died. Ms. Kavita, learned counsel appearing for remaining respondents has submitted that even respondent No. 2 has also died during the pendency of the appeal.

Learned counsel for the appellant seeks time to have instructions.

List on 23.12.2022.

( Satyen Vaidya ) Judge 28th October, 2022 (sushma) ::: Downloaded on - 28/10/2022 20:35:12 :::CIS