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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(30) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(30)[ [Delhi-Jaipur Road (Portion falling in Haryana State from Gurgaon to State boundary with Rajasthan).] [Items 30 to 53 added by Haryana Government Notification No. SO2/PA- 41/S.63/18/71 dated 31.12.1971.]