Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46A] [Entire Act] State of Haryana - Subsection Section 46A(b) in The Punjab Courts Act, 1918 (b)regulating the issue of licences to such persons, the conduct of business by them, and the scale of fees to be charged by them; and
