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Bombay High Court

The Commissioner Of Cgst And Central ... vs Yes Bank Ltd on 11 April, 2023

Bench: Nitin Jamdar, Abhay Ahuja

                                                                      Board Sr.No.:-51

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         CENTRAL EXCISE APPEAL NO. 35 OF 2021

 The Principal Commissioner Of Cgst And        ....PETITIONER
 Central Excise Mumbai
             V/S
 Bank Of Baroda                              ....RESPONDENT

WITH CENTRAL EXCISE APPEAL NO. 185 OF 2019 The Commissioner Of Cgst, Mumbai ....PETITIONER V/S Dena Bank ....RESPONDENT WITH CENTRAL EXCISE APPEAL NO. 164 OF 2019 The Commissioner Of Central Gst, Pune - Ii , ....PETITIONER Commissionerate V/S Bank Of Maharashtra ....RESPONDENT WITH CENTRAL EXCISE APPEAL NO. 165 OF 2019 The Commissioiner Of Cgst, Mumbai ....PETITIONER V/S Dena Bank ....RESPONDENT WITH Page 1/3 ::: Uploaded on - 11/04/2023 ::: Downloaded on - 12/04/2023 21:40:10 ::: CENTRAL EXCISE APPEAL NO. 169 OF 2019 The Commissioner Of Centra Cgst ....PETITIONER V/S Bank Of Maharashtra ....RESPONDENT WITH CENTRAL EXCISE APPEAL NO. 174 OF 2019 The Commissioner Of Cgst, Mumbai ....PETITIONER V/S Union Bank Of India ....RESPONDENT WITH CENTRAL EXCISE APPEAL NO. 163 OF 2019 The Commissioner Of Cgst, Mumbai ....PETITIONER V/S State Bank O India Finance Reporting And ....RESPONDENT Taxation Department WITH CENTRAL EXCISE APPEAL NO. 20 OF 2021 The Commissioner Of Cgst And Central Excise....PETITIONER V/S Indusind Bank Ltd. ....RESPONDENT WITH CENTRAL EXCISE APPEAL NO. 21 OF 2021 The Commissioner Of Cgst And Central Excise,....PETITIONER Mumbai Central Commissionerate V/S Yes Bank Ltd. ....RESPONDENT Page 2/3 ::: Uploaded on - 11/04/2023 ::: Downloaded on - 12/04/2023 21:40:10 ::: WITH CENTRAL EXCISE APPEAL NO. 168 OF 2019 The Commissioner Of Cgst, Mumbai South ....PETITIONER V/S Idbi Bank Ltd. ....RESPONDENT Mr. Ram Ochani for the Appellant in CEXA 21/2021, CEXA 20/2021.

Ms.Ruju Thakkar a/w Ms. Prerna Thakkar for the Appellant in CEXA 35/2021.

Mr. J. B. Mishra a/w Ms. Sangeeta Yadav For Appellant in CEXA 163/2019, 168/2019, 174/2019, 165/2019, 164/2019, 169/ 2019 Mr. Sachin Mishra i/b Mr. Sriram Sridharan for Respondent in CEXA 168/2019.

Mr. Prasad Parajpe i/b Lumiere Law Partners For Res. in CEXA 174/2019, CEXA 164/2019,CEXA 169/2019, CEXA 21/2021, CEXA 20/2021.

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 11th April, 2023 P.C. :

Stand over to 20/04/2023 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 11/04/2023 ::: Downloaded on - 12/04/2023 21:40:10 :::