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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)No employee of the Bangalore Metro Railway shall, without prior permission of his superior officer, absent himself from duty or alter his appointed hours of attendances or exchange duty with any other employee of the Bangalore Metro Railway or leave his charges of duty unless properly relieved;