Section 2(1)(d) in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979
(d)[ "An attendant" for purposes of part (a) of sub-section (1) of section 4-B of the Act means a person who accompanies a Member to look after and assist him to travel at any time but does not include a person in the employment of the Government of India, any State Government, Public Undertaking or local authority;] [Substituted vide Punjab Government Gazette Extra dated 23.12.1981.]