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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(e) in U.P. Horticulture and Food Processing Subordinate Service Rules, 1993

(e)"Director" means the Director of Horticulture and Food Processing (Plains), Uttar Pradesh and/or the Director of Horticulture and Food Processing (Hills), Uttar Pradesh;