Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15A in Rajasthan Transparency in Public Procurement Rules, 2013 15A. [ Swiss Challenge Method. [Inserted by Rajasthan Notification No. G.S.R. 37, dated 5.6.2015 (w.e.f. 24.1.2013).] - Procedure for procurement of a subject matter through Swiss Challenge Method shall be as specified in Chapter-VA of these rules.]
