Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 451(1)] [Section 451] [Entire Act] State of Kerala - Subsection Section 451(1)(c) in Kerala Municipality Act, 1994 (c)at any time by day or by night, if he has reason to believe that the provision under section 448 or section 449 are being violated.