Section 2(m) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983
(m)'recognised university or institution' means -(i)any university or the institution incorporated by law in any of the State of India; or(ii)in the case or degrees or diplomas obtained as a result of an examination held before the 15th August, 1947, the Punjab, Sind or Dacca University; or(iii)any other university or institution which is recognised by the Government for the purpose of these rules; and
