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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3) in The Prevention Of Cruelty To Animals Act, 1313 F

(3)In the areas of H.E.H the Nizam's Dominions where this Act is in force or may be enforced under sub-section (2), all orders for the prevention of cruelty to animals which are inconsistent with the provisions of this Act or a mere repetition thereof shall be repealed