Section 1 in The Prevention Of Cruelty To Animals Act, 1313 F
1. Short title, commencement and extent
(1)This Act may be called the "Prevention of Cruelty to Animals Act" and shall come into force within the municipal limits of the city of Hyderabad on the 1st day of Khurdad, 1313 Fasli.(2)The Government may by notification enforce this Act in any other local area from such date as may be specified in the notification.(3)In the areas of H.E.H the Nizam's Dominions where this Act is in force or may be enforced under sub-section (2), all orders for the prevention of cruelty to animals which are inconsistent with the provisions of this Act or a mere repetition thereof shall be repealed
