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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(1)(ii) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(ii)Have you already voted at the present election at this polling station or at any other polling station ?