Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(1)(ii) in The Tamil Nadu Catering Establishments Rules, 1959 (ii)if the employee is not found, by affixing it at the entrance of his last place of residence or by giving or tendering it to some adult member of his family.