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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(22) in Bihar Factories Rules, 1950

(22)Sanforizing and palmer machine. - (a) Nip guards shall be provided on all accessible in-running rolls and these shall conform to the requirements in clause 7(b).
(b)Access from the sides to the nips of in-running rolls should be fenced by suitable side guards.
(c)A safety trip rod, cable or wire centre cord shall be provided across the front and back of all palmer cylinders extending the length of the face of the cylinder. It shall operate readily whether pushed or pulled. The safety trip shall not be more than 170 cm. above the level at which the operator stands and shall be readily accessible.