Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Manipur - Subsection Section 34(3) in Manipur International University Act, 2018 (3)The Founder shall be the ex-officio invitee to all the meetings of the University. He shall also be the ex-offiCio member of all Boards, Councils and authorities of the University.
