Delhi High Court - Orders
Swami Vivekanand College Of Pharmacy vs Pharmacy Council Of India on 29 January, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~ 33, 34, 37, 39-40, 42-49, 54-55, 57-60 & 64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
33
+ W.P.(C) 1074/2021
SWAMI VIVEKANAND COLLEGE
OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
34
+ W.P.(C) 1090/2021
DR. RAMPYARE COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
37
+ W.P.(C) 1093/2021
IYNS COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
39
+ W.P.(C) 1095/2021 & CM APPL. 3057-3059/2021
SHRI BABURAM PHARMACY
COLLEGE & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
40
+ W.P.(C) 1096/2021
BABY HAPPY MODERN
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
42
+ W.P.(C) 1098/2021
JMN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
43
+ W.P.(C) 1100/2021
OM SAINATH COLLEGE OF PHARMACY ..... Petitioner
W.P.(C) 1074/2021 & connected matters Page 1 of 4
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
44
+ W.P.(C) 1101/2021
KAVI POORANMAL DAS COLLEGE
OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
45
+ W.P.(C) 1102/2021
MEKALSUTA COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
46
+ W.P.(C) 1103/2021 & CM APPLs. 3061-3063/2021
SANT SHRI GANGARAM DAS BABA
INSTITUTE OF PHARMACY & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
47
+ W.P.(C) 1105/2021
BALPAI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
48
+ W.P.(C) 1106/2021 & CM APPLs. 3068-3070/2021
ADARSH COLLEGE OF PHARMACY & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
49
+ W.P.(C) 1108/2021
DR. RAMPYARE COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
54
+ W.P.(C) 1119/2021
SANT TAPASVI NARAYAN DAS
PHARMACY COLLEGE ..... Petitioner
W.P.(C) 1074/2021 & connected matters Page 2 of 4
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
55
+ W.P.(C) 1121/2021
GYANSAGAR COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
57
+ W.P.(C) 1125/2021
BERHAMPORE COLLEGE OF P HARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
58
+ W.P.(C) 1126/2021
DEEP COLLEGE OF PHARMACY AND
HEALTH SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
59
+ W.P.(C) 1132/2021
SARV VIDYA COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
60
+ W.P.(C) 1135/2021 & CM APPLs. 3202-3204/2021
B P COLLEGE OF PHARMACY & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
64
+ W.P.(C) 1147/2021
AAYUSHMAN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Present: Mr. Sanjay Sharawat, Advocate for Petitioners in Item nos.
33, 34, 37,40, 42 to 49, 54, 55, 57 to 59, 64.
Mr. Zoheb Hosssain, Advocate for Pharmacy Council of
India.
W.P.(C) 1074/2021 & connected matters Page 3 of 4
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 29.01.2021 CM APPLs.3057/2021 & 3059/2021 (exemption) in W.P.(C) 1095/2020 CM APPLs.3061/2021 & 3063/2021 (exemption) in W.P.(C) 1103/2021 CM APPLs.3068/2021 & 3070/2021 (exemption) in W.P.(C) 1106/2021 CM APPLs.3202/2021 & 3204/2021 (exemption) in W.P.(C) 1135/2021 Exemption allowed, subject to all just exceptions. The applications stand disposed of.
CM APPL. 3058/2020 (stay) in W.P.(C) 1095/2020 CM APPL. 3062/2021 (stay) in W.P.(C) 1103/2021 CM APPL. 3069/2021 (stay) in W.P.(C) 1106/2021 CM APPL. 3203/2021 (stay) in W.P.(C) 1135/2021 In view of the judgment of the Hon'ble Division Bench dated 22.12.2020, passed in LPA 317/2020 [Jagannath Institute of Pharmacy vs. Pharmacy Council of India & Anr.] and connected matters, these applications are dismissed.
W.P.(C) 1074/2021, W.P.(C) 1090/2021, W.P.(C) 1093/2021, W.P.(C) 1095/2021, W.P.(C) 1096/2021, W.P.(C) 1098/2021, W.P.(C) 1100/2021, W.P.(C) 1101/2021, W.P.(C) 1102/2021, W.P.(C) 1103/2021, W.P.(C) 1105/2021, W.P.(C) 1106/2021, W.P.(C) 1108/2021, W.P.(C) 1119/2021, W.P.(C) 1121/2021, W.P.(C) 1125/2021, W.P.(C) 1126/2021, W.P.(C) 1132/2021, W.P.(C) 1135/2021, W.P.(C) 1147/2021 Issue notice. Mr. Zoheb Hossain, learned counsel, accepts notice on behalf of the respondents.
List on 08.02.2021, alongwith connected matters.
PRATEEK JALAN, J JANUARY 29, 2021/'pv' W.P.(C) 1074/2021 & connected matters Page 4 of 4