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[Cites 1, Cited by 3]

Delhi High Court - Orders

Swami Vivekanand College Of Pharmacy vs Pharmacy Council Of India on 29 January, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

$~ 33, 34, 37, 39-40, 42-49, 54-55, 57-60 & 64
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
33
+       W.P.(C) 1074/2021
        SWAMI VIVEKANAND COLLEGE
        OF PHARMACY                                      ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
34
+       W.P.(C) 1090/2021
        DR. RAMPYARE COLLEGE OF PHARMACY                 ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
37
+       W.P.(C) 1093/2021
        IYNS COLLEGE OF PHARMACY                         ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
39
+       W.P.(C) 1095/2021 & CM APPL. 3057-3059/2021
        SHRI BABURAM PHARMACY
        COLLEGE & ANR.                               ..... Petitioners
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
40
+       W.P.(C) 1096/2021
        BABY HAPPY MODERN
        PHARMACY COLLEGE                                 ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
42
+       W.P.(C) 1098/2021
        JMN COLLEGE OF PHARMACY                          ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
43
+       W.P.(C) 1100/2021
        OM SAINATH COLLEGE OF PHARMACY                   ..... Petitioner



W.P.(C) 1074/2021 & connected matters                          Page 1 of 4
                           versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
44
+       W.P.(C) 1101/2021
        KAVI POORANMAL DAS COLLEGE
        OF PHARMACY                                      ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
45
+       W.P.(C) 1102/2021
        MEKALSUTA COLLEGE                                ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
46
+       W.P.(C) 1103/2021 & CM APPLs. 3061-3063/2021
        SANT SHRI GANGARAM DAS BABA
        INSTITUTE OF PHARMACY & ANR.                 ..... Petitioners
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
47
+       W.P.(C) 1105/2021
        BALPAI COLLEGE OF PHARMACY                       ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
48
+       W.P.(C) 1106/2021 & CM APPLs. 3068-3070/2021
        ADARSH COLLEGE OF PHARMACY & ANR. ..... Petitioners
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
49
+       W.P.(C) 1108/2021
        DR. RAMPYARE COLLEGE OF PHARMACY                 ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
54
+       W.P.(C) 1119/2021
        SANT TAPASVI NARAYAN DAS
        PHARMACY COLLEGE                                 ..... Petitioner




W.P.(C) 1074/2021 & connected matters                          Page 2 of 4
                           versus
        PHARMACY COUNCIL OF INDIA                           ..... Respondent
55
+       W.P.(C) 1121/2021
        GYANSAGAR COLLEGE OF PHARMACY                         ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                           ..... Respondent
57
+       W.P.(C) 1125/2021
        BERHAMPORE COLLEGE OF P HARMACY                       ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                           ..... Respondent
58
+       W.P.(C) 1126/2021
        DEEP COLLEGE OF PHARMACY AND
        HEALTH SCIENCES                                       ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA                           ..... Respondent
59
+       W.P.(C) 1132/2021
        SARV VIDYA COLLEGE                                    ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                           ..... Respondent
60
+       W.P.(C) 1135/2021 & CM APPLs. 3202-3204/2021
        B P COLLEGE OF PHARMACY & ANR.               ..... Petitioners
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
64
+       W.P.(C) 1147/2021
        AAYUSHMAN COLLEGE OF PHARMACY                         ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                           ..... Respondent

Present:        Mr. Sanjay Sharawat, Advocate for Petitioners in Item nos.
                33, 34, 37,40, 42 to 49, 54, 55, 57 to 59, 64.
                Mr. Zoheb Hosssain, Advocate for Pharmacy Council of
                India.




W.P.(C) 1074/2021 & connected matters                               Page 3 of 4
 CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
             ORDER

% 29.01.2021 CM APPLs.3057/2021 & 3059/2021 (exemption) in W.P.(C) 1095/2020 CM APPLs.3061/2021 & 3063/2021 (exemption) in W.P.(C) 1103/2021 CM APPLs.3068/2021 & 3070/2021 (exemption) in W.P.(C) 1106/2021 CM APPLs.3202/2021 & 3204/2021 (exemption) in W.P.(C) 1135/2021 Exemption allowed, subject to all just exceptions. The applications stand disposed of.

CM APPL. 3058/2020 (stay) in W.P.(C) 1095/2020 CM APPL. 3062/2021 (stay) in W.P.(C) 1103/2021 CM APPL. 3069/2021 (stay) in W.P.(C) 1106/2021 CM APPL. 3203/2021 (stay) in W.P.(C) 1135/2021 In view of the judgment of the Hon'ble Division Bench dated 22.12.2020, passed in LPA 317/2020 [Jagannath Institute of Pharmacy vs. Pharmacy Council of India & Anr.] and connected matters, these applications are dismissed.

W.P.(C) 1074/2021, W.P.(C) 1090/2021, W.P.(C) 1093/2021, W.P.(C) 1095/2021, W.P.(C) 1096/2021, W.P.(C) 1098/2021, W.P.(C) 1100/2021, W.P.(C) 1101/2021, W.P.(C) 1102/2021, W.P.(C) 1103/2021, W.P.(C) 1105/2021, W.P.(C) 1106/2021, W.P.(C) 1108/2021, W.P.(C) 1119/2021, W.P.(C) 1121/2021, W.P.(C) 1125/2021, W.P.(C) 1126/2021, W.P.(C) 1132/2021, W.P.(C) 1135/2021, W.P.(C) 1147/2021 Issue notice. Mr. Zoheb Hossain, learned counsel, accepts notice on behalf of the respondents.

List on 08.02.2021, alongwith connected matters.

PRATEEK JALAN, J JANUARY 29, 2021/'pv' W.P.(C) 1074/2021 & connected matters Page 4 of 4