Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(iv) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017 (iv)shall engage the vending by him or her though family or other people (if he/she has completed 14 years) can be involved.
