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State of Himachal Pradesh - Section

Section 95 in Himachal Pradesh Municipal Election Rules, 2015

95. Security deposit to be made with the petition.

- At the time of presentation of an election petition, the petitioner shall deposit a sum of Rs. 2000/- (Rupees two thousand only) as security money in the Government Treasury or Sub-Treasury under the appropriate head of account in the name of Authorized Officer to whom the petition is presented.