Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Bihar - Subsection Section 54(1) in Bihar Minor Mineral Rules, 2017 (1)The State Government may, by notification, regulate the movement or import or export of any or all minor minerals into or from or through the State or any specified part or area of the State.
