Madhya Pradesh High Court
Meil Kbl (Jv) Through Shri G Aravinda ... vs Narmada Valley Development Authority ... on 1 November, 2017
THE HIGH COURT OF MADHYA PRADESH AA-40-2017 (MEIL KBL (IV) THROUGH SHRI G ARAVINDA REDDY Vs NARMADA VALLEY DEVELOPMENT AUTHORITY (N VDA)) 3 Indore, Dated : 01-11-2017 Parties through their counsel. At the request of learned counsel for the appellant, the case is adjourned for 7.11.2017. (PRAKASH SHRIVASTAVA) JUDGE