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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The safety measure to be adopted during various construction, operations, including storage of material in construction side and corporation land shall be in accordance with part VII, constructional practices and safety of the National Building Code of India, 1983.