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State of Odisha - Section

Section 87 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

87. Constructional practices and safety.

(1)The various construction activities like demolition excavation blasting actual construction from foundation to completion shall be in accordance with Part VII (Constructional Practice and Safety) of the National Building Code of India, 1983.
(2)The safety measure to be adopted during various construction, operations, including storage of material in construction side and corporation land shall be in accordance with part VII, constructional practices and safety of the National Building Code of India, 1983.
(3)The requirement of Building materials to be used in construction shall conform to Part V (Building materials) of the National Building Code of India.