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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(2)The candidate shall be require to declare in the application form whether he or she, as the case may be, is married and, in the case of male candidate whether he has more than one wife living and in the case of female candidate whether she has married to a man who has already another wife living.