Himachal Pradesh High Court
Sati Chand Chauhan vs . Hem Singh on 15 June, 2023
Author: Virender Singh
Bench: Virender Singh
Sati Chand Chauhan Vs. Hem Singh .
Cr. Revision No. 359 of 2021 15.6.2023 Present: None for the petitioner.
Ms. Poonam Gehlot, Advocate, for the respondent.
On 19.5.2023, no one has put appearance on behalf of the petitioner and the matter was adjourned for 26.5.2023.
r On 26.5.2023, again no one put appearance on behalf of the petitioner and the matter was adjourned for 2.6.2023. On 2.6.2023, none appeared on behalf of either of the parties. Consequently, the matter was ordered to be listed today.
Today, although there is proper representation on behalf of respondent, yet the petitioner is not present.
Consequently, by way of abundant precaution, instead of passing any adverse order, the case is adjourned for 13.7.2023.
(Virender Singh) Judge June 15, 2023 (kalpana) ::: Downloaded on - 16/06/2023 20:32:41 :::CIS