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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Punjab - Subsection

Section 117(1)(b) in The Punjab Municipal Act, 1999

(b)a Class 'A' or Class 'B' Municipal Council, the President or in his absence the Senior Vice-President or in the absence of both the President and the Senior Vice-President, the Vice-President; and